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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991

(1)Every recipient of pension under the scheme shall be required to open a savings account in the Post Office nearest to his or her place of residence. The circle Assistant Director of Handlooms and Textiles shall draw every month one single bill covering all the recipients under his jurisdiction and draw the consolidated amount, by presenting the bill at the concerned Treasury. He shall remit the Family Pension at the cost of recipients to the post offices concerned to be credited to the respective Savings Account of the pensioners.