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[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

State of Tamilnadu - Subsection

Section 1A(1)(a) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(a)for clause (6), the following clause shall be substituted, namely :-