Section 11(ii) in The M.P. Cinemas (Regulation) Act, 1952
(ii)[ Notification No. F. 25-7-95-Cul-XXX, dated the 21st May, 1993.] [Published in M.P. Rajpatra Part I dated 19-6-98, Page 1097.] - In exercise of the powers conferred by the proviso to Section 4 of the Madhya Pradesh Cinema (Regulation) Act, 1952 (No. 17 of 1952) the State Government hereby rescind this departments Notification No. F. 25-7-95-Cul-XXX, dated the 13 November, 1995.
