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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(e) in The Pepsu Representation on Sikh Gurdwaras Board (Preparation of Electoral Rolls) Rules, 1959

(e)`extended territories', `Commissioner, Gurdwara Elections' and `Resident' shall have the same meaning as are respectively assigned to them in the Act;