Section 14(3) in Tamil Nadu Goldsmiths Social Security And Welfare Scheme, 2006
(3)A registered manual worker whose membership ceased under sub-clause (2) may be re-admitted by the [Labour Officer (Social Security Scheme) of the respective district, after due verification] [Substituted for 'Executive Officer or any other officer authorized in this behalf by the Board' by G.O. Ms. No. 122, dated 24.10.2008, published dated 31.10.2008.].
