(2)The Vice-Chancellor shall have power to convene meetings of the [Court] [This word was substituted for the word 'Senate' by Gujarat 6 of 1973, section 2 (1).], the [Executive Council] [This word was substituted for the word 'Syndicate' by Gujarat 6 of 1973, section 2 (2).] and the Academic Council. He may delegate this power to any other officer of the University.
