Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 28] [Entire Act] State of Chattisgarh - Subsection Section 28(vii) in The Chhattisgarh Municipalities Act, 1961 (vii)The issuing of any circular, playcard or poster having a reference to the election or selection which does not bear the name and address of the printer and publisher thereof;
