Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55] [Entire Act] State of West Bengal - Subsection Section 55(1) in The West Bengal Primary Education Act, 1973 (1)Every Primary School Council shall have a Secretary and a [Controller of Finance] [Words substituted for the words 'Finance Officer' by W.B. Act 17 of 2009.].
