Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(2) in The Punjab Payment of Wages Rules, 1937 (2)[ * * * *] [Omitted by Punjab Government Notification No. GSR18/CA4/36/Section 26/Amendment(2)/81, dated 13.3.1981.]
