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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1) in The Himachal Pradesh Administrative Tribunal (Procedure) Rules, 2015

(1)Every application shall be accompanied by the following documents; namely : -
(i)attested true copy of the order against which the application is filed.
(ii)copies of the documents relied upon by the applicant and referred to in the application;
(iii)an index of the documents.