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State of Rajasthan - Section

Section 16 in RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999

16. Officers and other employees of the Corporation to be public servants.

- Every Director, officer and employee of the Corporation shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code, 1860 (Central Act No. XLV of 1860).