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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(iii) in The Burdwan University Act, 1981.

(iii)to make proposals to the Executive Council for the promotion of research and, through special committees, if any, constituted for the purpose, to call for reports on such research work, form persons engaged therein, and to make recommendations to the Executive Council thereof;