Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(2) in The Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959

(2)The placing of money in fixed deposit and the investment thereof and the disposal of the money so placed or invested shall require the sanction of the Executive Committee.