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[Cites 0, Cited by 0] [Section 258(2)] [Section 258] [Entire Act]

State of Chattisgarh - Subsection

Section 258(2)(xlviii) in The C.G. Land Revenue Code, 1959

(xlviii)prescription of the manner and the form in which amount of compensation shall be deposited by an occupancy tenant payable to his bhumiswami under Section 190(5);