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Delhi High Court - Orders

I.P. Kwatra vs Edcil (I) Ltd. & Anr on 29 January, 2026

Author: Neena Bansal Krishna

Bench: Neena Bansal Krishna

                          $~62
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 11418/2009, CM APPL. 5098/2025
                               I.P. KWATRA
                                                                          .....Petitioner
                                                Through: Mr. Tushar, Adv.

                                                                  versus

                                    EDCIL (I) LTD. & ANR
                                                                                                           .....Respondents
                                                                  Through:            Ms. Tarjana Rai, Advocate.

                                    CORAM:
                                    HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
                                                  ORDER
                          %                       29.01.2026
                                    List on 05.05.2026.


                                                                                           NEENA BANSAL KRISHNA, J.
                          JANUARY 29, 2026/R




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/01/2026 at 20:48:31