Delhi High Court - Orders
I.P. Kwatra vs Edcil (I) Ltd. & Anr on 29 January, 2026
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~62
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11418/2009, CM APPL. 5098/2025
I.P. KWATRA
.....Petitioner
Through: Mr. Tushar, Adv.
versus
EDCIL (I) LTD. & ANR
.....Respondents
Through: Ms. Tarjana Rai, Advocate.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 29.01.2026
List on 05.05.2026.
NEENA BANSAL KRISHNA, J.
JANUARY 29, 2026/R
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