Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 349] [Entire Act] State of Odisha - Subsection Section 349(a) in Orissa Municipal Rules, 1953 (a)in municipalities where there is a Municipal Engineer by or under the supervision of the Municipal Engineer; and
