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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(13) in The Punjab Scheduled Roads and Controlled, Areas Restriction of Unregulated Development Act, 1963

(13)[ "expressway" means a road as may be notified by the Government from time to time in the Official Gazette, and includes the portion of such road which is situated in the State of Haryana, within or outside the limits of a local authority;] [Added vide Haryana Act No. 7 of 2004.]