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[Cites 0, Cited by 0] [Section 16(9)] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(9)(b) in Bihar Factories Rules, 1950

(b)Three copies of the site plan of the factory along with its environs showing the alignment of drains or channels for carrying the wastes as well as showing the area or through which the wastes are likely to spread or pass.