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State of Uttarakhand - Section

Section 37 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

37. Constitution of Centralized Service and transfer of employees.

- Notwithstanding anything contained in any other provision of this Act, the Board may constitute cadres of secretaries and such other officers common to all Committees, as it may deem fit to appoint under sub section (2) of section 36.