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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(b) in The Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973

(b)I did not prosecute further studies as regular student of University/College or other Institution during the period for the purpose of obtaining a degree or diploma etc.