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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Boiler Operation Engineers' Rules, 2011

(2)A testimonial shall be signed by a person under whom the candidate was employed and be countersigned by the owner or agent of the mill factory or workshop or by such other persons as the Government may notify in this behalf.