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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Meghalaya - Subsection

Section 11(d) in Meghalaya Private Universities (Regulation of Establishment and Maintenance of Standards) Act, 2019

(d)to ensure that quality education is imparted by these institutions as per the guidelines of the UGC or any Statutory Body/Regulatory Body under the control of Government;