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State of Uttar Pradesh - Section

Section 32 in Rules under the United Provinces Excise Act, 1910

32. The out-still system.

- The out-still system applies to the supply of country spirit in inaccessible tracts where it is not feasible to maintain bonded warehouses and to introduce the contract supply system. Under this system a licence to manufacture and to sell country spirit is granted on payment of a licence fee which is usually determined by auction.