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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(3)(t) in United Khasi-Jaintia Hills Autonomous District (Management and Control of Forests) Act, 1958

(t)"Sirdarships" means those areas in the Shillong Sub-division known as 'British Sirdarship' prior to the commencement of the Constitution of India. They are thirty-one in number as shown in Appendix III ;