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State of Haryana - Section

Section 12 in The Haryana Motor Vehicles Taxation Act, 2016

12. Maintenance of time table, table of fares/freights and accounts.

- An owner of a transport vehicle may be required to maintain the time table, table of fares and freight and such accounts, as the case maybe, in such manner, as maybe prescribed and submit the same to the licensing officer as and when required.