Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 679A(1)] [Section 679A] [Entire Act] State of Telangana - Subsection Section 679A(1)(b) in Greater Hyderabad Municipal Corporation Act, 1955 (b)such resolution, order, licence, permission or act is in excess of the powers conferred by this Act or any other enactment; or