Section 33(2)(d) in The Jammu and Kashmir Collection of Statistics Act, 2010

[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 33(2)(d) in The Jammu and Kashmir Collection of Statistics Act, 2010

(d)principles for prescribing the manner in which the right of access to documents and the right of entry conferred by section 8 may be exercised ; and

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State of Jammu-Kashmir - Subsection

Section 33(2)(d) in The Jammu and Kashmir Collection of Statistics Act, 2010