Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(1) in The Recovery Of Debts Due To Banks And Financial Institutions Act, 1993

(1)This Act may be called The Recovery of Debts [and Bankruptcy] [Substituted 'Due to Banks and Financial Institutions' by Insolvency and Bankruptcy Code, 2016, Section 249.] Act, 1993.