Himachal Pradesh High Court
Mahila Mandal, Badetar vs . State Of H.P. & Others. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
Mahila Mandal, Badetar vs. State of H.P. & others.
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CWP No. 5060 of 2022 17.08.2022 Present: Mr. Rahul Thakur, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Additional Advocate General, for respondents No. 1 to 5.
Learned Additional Advocate General seeks time to file reply.
List again on 02.09.2022.
( Sabina )
Judge
August 17, 2022 ( Sushil Kukreja )
(hemlata) Judge
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