Karnataka High Court
M/S Astral Polytechnik Ltd vs M/S Ashirvad Pipes Pvt Ltd on 31 July, 2008
Author: N.Kumar
Bench: N.Kumar
IN ms HIGH cotmsr 95* KARHATAKA AT nwmwm
fixated this the 31% day omuly, 2003 I "
BEFORE ' ' %
THE Horrnm MR. JII8'If:i(1I-? !4fiI * '
MFA No. 2(¥2*:2._or 2mg E'j_Fi'l_: %
3 ~ EEN: A' L
M] 3 Asfiai Po-1ytech13iK _
N£:r.9()1, Pmahwa Tower A J
Sarkhoji--G"Nagar Highway... _ '
Al11nedabad---38(}.Q_5--4 j ' ;;;Appeflant
S113 R. Harish, Advocates)
AED:
M] :3 Pipes Pvt. Ltd.,
._ A" ' '~€--.~B, "A'i1:ih€;!c I~3.;dust1*i£ii"}§11ea
Hcsxxr Rqad
VE':6?{)T_ IQ? Respondent
Whig' M:s;n. filed under Qxdcr 43 Rule 1(r) of the cadet of
.4 '(Q-ivil Pm-oei;.?ure praying to allow the appeal by setting aside the
" V 9:~.-3,¢x- of" Declaration and ad--in{t:1'im injunciioz}. tiatczd
" _ v~2*€}¢11'¢-~f;()()7, passsed by the kazarned City Civil Judge, Bangalore
' ,City'»i:1'0S No.2_T§g,§§o 2907 under Order 39 Rules 1 and 2 and
f __ """L:11e;ier Rules 7 2 read along with Section 151 of CPC on the
T :f.i1e<>1" the learned XVIII Additional City Civil Judge.
This MFA earning on for orders this day, tlm Court
delivered the folicrwizngt K
JUDGMENT
The: appeiiant has filed a mama dismiss the above appeal as WithdI'a1§?'1I;" & Memo is taken on mcprd. uxtmmm. k "
Sd/"9 Jiuigné ksp/-