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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3) in The West Bengal School Service Commission Act, 1997

(3)[ The Commission shall preserve the documents relating to examination including answer scripts for such period, and in such manner, as may be prescribed.] [Inserted by West Bengal Act No. 12 of 2013, dated 11.7.2013.]