Himachal Pradesh High Court
M/S Nuvision Commercial & Escort ... vs State Of H.P. And Another on 18 May, 2018
Bench: Sanjay Karol, Ajay Mohan Goel
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA CWP No.109 of 2018 .
Decided on: 18.05.2018 M/s Nuvision Commercial & Escort Services ...Petitioner.
Versus State of H.P. and another ...Respondents. Coram The Hon'ble Mr. Justice Sanjay Karol, Acting Chief Justice The Hon'ble Mr.Justice Ajay Mohan Goel, Judge Whether approved for reporting? For the petitioner: Mr.Vinod Thakur, Advocate.
For the respondents: Mr.Ashok Sharma, Advocate General with Mr.Ranjan Sharma, Mr.Adarsh K. Sharma, Mr.Nand Lal Thakur and Ms.Ritta Goswami, Additional Advocate Generals.
Sanjay Karol, Acting Chief Justice (Oral) Mr.Vinod Thakur, learned counsel, under instructions, seeks permission to withdraw the present petition. Permission granted.
2. In view of the above, present petition stands disposed of as withdrawn alongwith pending application(s), if any.
( Sanjay Karol) Acting Chief Justice ( Ajay Mohan Goel ) Judge May 18, 2018 ( vt ) ::: Downloaded on - 19/05/2018 18:53:20 :::HCHP