Madhya Pradesh High Court
Smt Bismilla Bee vs Ku Farmeen on 8 December, 2021
Author: Virender Singh
Bench: Virender Singh
1 CRR-3143-2021 The High Court Of Madhya Pradesh CRR No. 3143 of 2021 (SMT BISMILLA BEE Vs KU FARMEEN) Jabalpur, Dated : 08-12-2021 Shri Lalji Kushwaha, counsel for the petitioner.
Interim application for suspension of sentence is not available on record.
Record of both the Courts below be called for. List alongwith the record and application for suspension of sentence after receiving it.
(VIRENDER SINGH) JUDGE rv Signature Not Verified SAN Digitally signed by REENA HIMANSHU SHARMA Date: 2021.12.09 17:35:26 IST