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Andaman and Nicobar Islands - Section

Section 31 in The Andaman and Nicobar Islands Port Rules, 2004

31. Discharge of Noxious wastes/fifth/rubbish.

- No person shall.
(a)wilfully discharge into the creek channel or any dock any petroleum or other inflammable liquid.
(b)wilfully threw any liquid or a noxious character or any fifth or any rubbish into the water of any dock.