Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 194] [Entire Act] Greater Bengaluru City Corporation - Section 194(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020 (3)Notwithstanding the exemptions granted under this section it shall be open tothe corporation to collect service charges for providing civic amenities and for general or
