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Punjab-Haryana High Court

Smt. Nirmla And Anr vs State Of Haryana & Ors on 17 February, 2010

      IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                     CHANDIGARH
                           -.-
                               Crl. Misc. No. M - 1563 of 2010
                               Date of decision:- 17.2.2010

Smt. Nirmla and Anr.                               ... Petitioners
                               Versus
State of Haryana & Ors.                           ... Respondents

CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH Present:- Mr. S.P.Chahar, Advocate, for the petitioners.

Mr. Paramjit Batta, Addl. A.G., Haryana. Gurdev Singh, J (oral) It has been submitted by learned counsel for the petitioner that in view of the reply submitted on behalf of the official-respondents, the petitioners do not want to proceed with the present petition and the requests for withdrawal of the same.

Allowed as prayed.

February 17, 2010                                           (Gurdev Singh)
tripti                                                          Judge