Punjab-Haryana High Court
Smt. Nirmla And Anr vs State Of Haryana & Ors on 17 February, 2010
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
-.-
Crl. Misc. No. M - 1563 of 2010
Date of decision:- 17.2.2010
Smt. Nirmla and Anr. ... Petitioners
Versus
State of Haryana & Ors. ... Respondents
CORAM:- HON'BLE MR. JUSTICE GURDEV SINGH Present:- Mr. S.P.Chahar, Advocate, for the petitioners.
Mr. Paramjit Batta, Addl. A.G., Haryana. Gurdev Singh, J (oral) It has been submitted by learned counsel for the petitioner that in view of the reply submitted on behalf of the official-respondents, the petitioners do not want to proceed with the present petition and the requests for withdrawal of the same.
Allowed as prayed.
February 17, 2010 (Gurdev Singh) tripti Judge