Allahabad High Court
Subhash Prasad vs State Of U.P. & Ors. on 16 July, 2010
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- WRIT - C No. - 41088 of 2010 Petitioner :- Subhash Prasad Respondent :- State Of U.P. & Ors. Petitioner Counsel :- Mahendra Singh Respondent Counsel :- C.S.C.,Mahesh Narain Singh Hon'ble Prakash Chandra Verma J.
Hon'ble Ram Autar Singh,J. Case called out none appears to press this petition. List in due course.
Order Date :- 16.7.2010 ssm