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Allahabad High Court

Subhash Prasad vs State Of U.P. & Ors. on 16 July, 2010

Bench: Prakash Chandra Verma, Ram Autar Singh

Court No. - 34
Case :- WRIT - C No. - 41088 of 2010

Petitioner :- Subhash Prasad

Respondent :- State Of U.P. & Ors.

Petitioner Counsel :- Mahendra Singh

Respondent Counsel :- C.S.C.,Mahesh Narain Singh

Hon'ble Prakash Chandra Verma J.

Hon'ble Ram Autar Singh,J. Case called out none appears to press this petition. List in due course.

Order Date :- 16.7.2010 ssm