Bombay High Court
Ganesh Narhar Chavan And Others vs The State Of Maharashtra And Others on 2 February, 2022
Author: S. G. Mehare
Bench: A. S. Gadkari, S. G. Mehare
1 916-WP.14935-17+ors.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
916 WRIT PETITION NO.14935 OF 2017
WITH WP/8981/2018 WITH WP/14716/2017 WITH
WP/6072/2016 WITH WP/6078/2016 WITH WP/6084/2016
WITH WP/6822/2018 WITH WP/14719/2017
GANESH NARHAR CHAVAN AND OTHERS
VERSUS
THE STATE OF MAHARASHTRA AND OTHERS
...
AGP for Respondent/s-State : Mr. S. B. Pulkundwar.
Advocate for Respondent No.5 in WP/8981/18 : Mr. S. S.
Shinde.
Advocate for Respondent No.11 in WP/6072/16 : Mr. Abhijit
Choudhari h/f Mr. D. J. Choudhari.
...
CORAM : A. S. GADKARI, AND
S. G. MEHARE, JJ.
DATE : 02.02.2022 P. C. :-
1. The internet connection with the learned advocate for petitioners Smt. Ansari could not be established when called out for hearing.
2. Learned advocate Mr. Abhijit Choudhari appearing for respondent No.11 in Writ Petition No.6072 of 2016 submitted that, the issue involved in the present petitions i.e. pay scale of the librarians, is under consideration before the Bench presided overby Justice S. V. Gangapurwala and the present petitions ::: Uploaded on - 04/02/2022 ::: Downloaded on - 05/02/2022 01:21:20 :::
2 916-WP.14935-17+ors.odt may also be tagged along with the said petitions.
3. In view thereof, we grant liberty to the learned advocate appearing for petitioners to adopt appropriate procedure for the same.
4. Remove from Board.
(S. G. MEHARE, J.) (A. S. GADKARI, J.) ...
vmk/-
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