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State of Bihar - Section
Section 3 in Bihar Private Schools (Fee Regulation) Act, 2019
3. Constitution of Fee Regulatory Committee at Division level.
- There will be following Fee Regulatory Committee in each division. Term of members other than ex-officio members shall be of two years:-| 1 | Divisional Commissioner | - | Chairman |
| 2 | Regional Deputy Director Education | - | Member Secretary |
| 3 | District Education Officer of divisional headquarter | - | Member |
| 4 | Total two representatives of private schoolsNominated by the Divisional Commissioner | - | Member |
| 5 | Two guardian representatives nominated by theDivisional Commissioner | - | Member |