Section 80(3)(d) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

[Cites 0, Cited by 0] [Section 80(3)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(3)(d) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990

(d)if tetraethyl lead compound can be smelled, dock workers not assigned to deal with the leakage of tetraethyl lead impound shall be removed from that place; and

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Union of India - Subsection

Section 80(3)(d) in The Dock Workers (Safety, Health And Welfare) Regulations, 1990