Delhi High Court - Orders
Mr Kaushal Chand Garg And Ors vs The State Of Nct & Ors on 18 March, 2021
Author: Anu Malhotra
Bench: Anu Malhotra
$~23
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 528/2021
MR KAUSHAL CHAND GARG AND ORS ..... Petitioner
Through: Ms. Pooja Sarwal, Advocate.
versus
THE STATE OF NCT & ORS. ..... Respondent
Through: Mr. Sanjeev Sabharwal, APP for State
with SI Anand Pratap Singh, PS
Laxmi Nagar.
CORAM:
HON'BLE MS. JUSTICE ANU MALHOTRA
ORDER
% 18.03.2021 Re-notify for 20.04.2021.
ANU MALHOTRA, J MARCH 18, 2021 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:22.03.2021 17:14:23 This file is digitally signed by PS to HMJ ANU MALHOTRA.