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Delhi High Court - Orders

Mr Kaushal Chand Garg And Ors vs The State Of Nct & Ors on 18 March, 2021

Author: Anu Malhotra

Bench: Anu Malhotra

                      $~23
                      *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                      +      CRL.M.C. 528/2021
                             MR KAUSHAL CHAND GARG AND ORS                 ..... Petitioner
                                               Through:   Ms. Pooja Sarwal, Advocate.

                                               versus

                             THE STATE OF NCT & ORS.                   ..... Respondent
                                           Through: Mr. Sanjeev Sabharwal, APP for State
                                                     with SI Anand Pratap Singh, PS
                                                     Laxmi Nagar.

                             CORAM:
                             HON'BLE MS. JUSTICE ANU MALHOTRA
                                     ORDER

% 18.03.2021 Re-notify for 20.04.2021.

ANU MALHOTRA, J MARCH 18, 2021 ha Signature Not Verified Digitally Signed By:SUMIT GHAI Signing Date:22.03.2021 17:14:23 This file is digitally signed by PS to HMJ ANU MALHOTRA.