Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Kamlesh Prajapati vs The State Of Madhya Pradesh on 8 March, 2022

Author: Virender Singh

Bench: Virender Singh

1 The High Court Of Madhya Pradesh MCRC No. 58769 of 2021 (KAMLESH PRAJAPATI Vs THE STATE OF MADHYA PRADESH) Jabalpur, Dated : 08-03-2022 None for the petitioner.

Shri D.K. Paroha, Public Prosecutor for the State. List after four weeks.

(VIRENDER SINGH) JUDGE vinod Signature SAN Not Verified Digitally signed by VINOD VISHWAKARMA Date: 2022.03.09 17:31:27 IST