Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Punjab - Subsection Section 91(2) in The Punjab Municipal Corporation Act, 1976 (2)The Government shall exempt from the general tax lands and buildings of which the rateable value does not exceed the prescribed limit.
