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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of West Bengal - Subsection

Section 23(xvi) in The Rabindra Bharati Act, 1981

(xvi)to recommend to the Executive Council the temporary take over of the management of an affiliated or recognised college, institution or institute, other than a Government College, in order to ensure that proper standard of teaching, training or instruction is maintained therein;