Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(b) in The Port Rules for the Port Of Visakhapatnam

(b)Pitch or dammer shall not be heated on board vessels within the port but in a boat alongside or astern: nor shall spirits be drawn off on board such vessels by candles or other unprotected artificial lights.