Delhi High Court - Orders
Vijay Kumar Sharma vs James Akham on 2 March, 2020
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO 342/2018 & CM APPL. 29646/2018
VIJAY KUMAR SHARMA ..... Appellant
Through: Mr. Rajiv Kumar Sharma, Advocate.
versus
JAMES AKHAM ..... Respondent
Through: Mr.S.M.Popli, Advocate.
+ FAO 378/2018 & CM APPL. 32077/2018
VIJAY KUMAR SHARMA ..... Appellant
Through: Mr. Rajiv Kumar Sharma, Advocate.
versus
JAMES AKHAM ..... Respondent
Through: Mr.S.M.Popli, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 02.03.2020 Request for adjournment is made on behalf of the respondent on the ground that the counsel is unwell.
At request, renotify on 29.09.2020. Interim order to continue.
SANJEEV SACHDEVA, J MARCH 02, 2020 rk