Section 2(w) in Arni University (Establishment and Regulation) Act, 2009
(w)[ "Regulatory Commission" means the Himachal Pradesh Private Educational Institutions Regulatory Commission, established under section 3 of the Himachal Pradesh Private Educational Institutions (Regulatory Commission) Act, 2010 (Act No. 15 of 2011).] [Clause (w) Inserted vide Act No. 17 of 2012.]
