Calcutta High Court
Commissioner Of Income Tax vs Binani Cements Ltd on 21 January, 2016
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 3094 of 2012
ITA 7 of 2014
COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA
Versus
BINANI CEMENTS LTD
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE ASHA ARORA Date : 21st January, 2016.
Appearance:
Mr. Moloy Dhar, Adv.
Mr. A. K. Dey, Adv.
Mr. R. N. Bandhopadhyay, Adv.
Mr. Aniket Mitra, Adv.
The Court : As a last chance, let the matter be listed marked "For Orders" on 5th February, 2016 as item no.1.
No further adjournment is likely to be granted on any ground whatsoever.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) sm