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Calcutta High Court

Commissioner Of Income Tax vs Binani Cements Ltd on 21 January, 2016

Author: Girish Chandra Gupta

Bench: Girish Chandra Gupta

ORDER SHEET

                               IN THE HIGH COURT AT CALCUTTA

                                        Special Jurisdiction
                                          [Income Tax]

                                         ORIGINAL SIDE

                                         GA 3094 of 2012
                                          ITA 7 of 2014

                    COMMISSIONER OF INCOME TAX, CENTRAL-I, KOLKATA

                                              Versus

                                      BINANI CEMENTS LTD


 BEFORE:

 The Hon'ble JUSTICE GIRISH CHANDRA GUPTA

The Hon'ble JUSTICE ASHA ARORA Date : 21st January, 2016.

Appearance:

Mr. Moloy Dhar, Adv.
Mr. A. K. Dey, Adv.
Mr. R. N. Bandhopadhyay, Adv.
Mr. Aniket Mitra, Adv.
The Court : As a last chance, let the matter be listed marked "For Orders" on 5th February, 2016 as item no.1.
No further adjournment is likely to be granted on any ground whatsoever.
(GIRISH CHANDRA GUPTA, J.) (ASHA ARORA, J.) sm