Section 69 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
69. Stair cases in residential buildings [Sections 8(2) and 25(2)(f)].
- Every building of more than one storey height intended to be used as a single family or two family residential building shall be provided with at least one staircase having minimum width of 2 feet 3 inches constructed of fire-resisting materials.
