Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Bihar - Subsection Section 19(16) in Patna University Act, 1976 (16)[ Bihar State lawyer's association shall be substituted by Bihar State Bar Council.] [Substituted by Bihar Act No. 15 of 2008.]
